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Alwar state may be said to have been formed as a separate, independent state when Rao Pratap Singh, its founder, first raised his standard over the Alwar Fort on November 25th 1775. During his rule the then districts of Thanagazi, Rajgarh, Malakhera, Ajabgharh, Baldeogarh, Kankwari, Alwar, Ramgarh and Laxmangarh, and areas around Behror and Bansur, were finally integrated to form the State. As the State was being consolidated, naturally, no definite administrative machinery could have come into being.
The next ruler Maharao Raja Bakhtawar Singh(1791-1815) also devoted himself to the work of extension and consolidation of the terriotory of the State. He was successful in integrating the pargannahs of Ismailpur and Mandawar and the talukas of Darbarpur, Rutai, Nimrana, Mandhan, Beejawar and Kakomain the Alwar State. Maharao Raja Bakhtawar Singh rendered valuable services to Lord Lake, during the latter's campaign against Marathas, in the battle of Laswari, in Alwar territory when the State troopes assisted him in finally breaking the Marathas and Jat powers.
As a result, in 1803, the First Treaty of Offensive and Defensive Alliance was forged between Alwar State and the East India Company. Thus, Alwar was the first princely State in India to[...]
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- Regarding Remand Duty of Judicial Officer for Local Holiday (15.03.2025) of Khairtal-Tijara Order 1032 Dated 28.02.2025
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- Regarding Advertisement of Fourth Class Employee on Contractual basis DLSA Alwar
- Regarding revise order 571 of Remand Duty Dated 01.02.2025
- Regarding Remand Duty of Judicial Officers Month Feb 2025 order 504 Dated 29012025